Ladu Ram vs State Of Rajasthan
2021 Latest Caselaw 7313 Raj

(1 of 1) [CRLMP-1502/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 1502/2021

Ladu Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Sanjay Mathur, Adv. For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

15/03/2021

Learned Public Prosecutor is directed to call for the case

diary as well as latest factual report from the concerned Police

Station.

Put up after two weeks, as prayed.

(MANOJ KUMAR GARG),J 126-MS/-

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