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Murli Ojha vs State Of Rajasthan
2021 Latest Caselaw 7309 Raj

Citation : 2021 Latest Caselaw 7309 Raj
Judgement Date : 15 March, 2021

Rajasthan High Court - Jodhpur
Murli Ojha vs State Of Rajasthan on 15 March, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 4546/2018 Murli Ojha

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Muktesh Maheshwari, Adv. For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

15/03/2021

An application has been preferred on behalf of the petitioner

seeking extension of interim order dated 14.03.2019 passed by

this Court.

For the reasons indicated in the aforesaid application, the

same is allowed. The interim order dated 14.03.2019 granted by

the Court is extended till further orders.

Name of Mr. Muktesh Maheshwari, Adv. be shown in the

cause list as counsel for the petitioner.

Put up after six weeks, as prayed.

(MANOJ KUMAR GARG),J 351-MS/-

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