Sanjeev Kumar vs State Of Rajasthan
2021 Latest Caselaw 7248 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3390/2021

Sanjeev Kumar S/o Sh. Mange Ram, Aged About 30 Years, R/o House No. 85, Sector No. 11-D, Faridabad, At Present Residing At House No. 824, Sector No. 08, Faridabad (Haryana). (At Present Lodged In District Jail, Hanumangarh).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Jeetender Singh Khichi

For Respondent(s) : Mr. Shrawan Bishnoi, P.P. For Complainant(s) : Mr. Bhagat Dadhich

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

15/03/2021 Heard learned counsel for the parties and also perused the

material on record.

The petitioner has been arrested in FIR No.487/2020 of

Police Station Pilibanga, District Hanumangarh for the offences

punishable under Sections 498-A, 406, 323, 313, 420 of IPC. He

has preferred this bail application under Section 439 Cr.P.C.

Learned counsel for the parties have submitted that the

matrimonial dispute between the petitioner and the complainant

has been settled between the parties.

Learned Public Prosecutor has opposed the bail application.

Having regard to the totality of the facts and circumstances

of the case, without expressing any opinion on the merits of the

(2 of 2) [CRLMB-3390/2021]

case, I deem it just and proper to grant bail to the accused

petitioner under Section 439 Cr.P.C.

Accordingly, this bail application filed under Section 439

Cr.P.C. is allowed and it is directed that petitioner Sanjeev Kumar

S/o Sh. Mange Ram shall be released on bail in connection with

FIR No.487/2020 of Police Station Pilibanga, District Hanumangarh

provided he executes a personal bond in a sum of Rs.50,000/-

with two sound and solvent sureties of Rs.25,000/- each to the

satisfaction of learned trial court for his appearance before that

court on each and every date of hearing and whenever called upon

to do so till the completion of the trial.

(VIJAY BISHNOI),J

158-akash/-

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