Friday, 15, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Valuram Pargi vs State Of Rajasthan
2021 Latest Caselaw 7168 Raj

Citation : 2021 Latest Caselaw 7168 Raj
Judgement Date : 15 March, 2021

Rajasthan High Court - Jodhpur
Valuram Pargi vs State Of Rajasthan on 15 March, 2021
Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 3987/2021

1. Valuram Pargi S/o Vasa Pargi, Aged About 46 Years, R/o Village Nala Falla Turgarh Amiwada Panchayat Samiti Falasiya Tehsil Jhadol (Ph) District Udaipur At Present Posted As A Shiksha Karmi/teacher At Maa Badi Prathmik Shiksha Cendra Nala Falla, Turgadh Gram Panchayat Aamiwada Falasiya, Panchayat Samiti Jhadol, District Udaipur U-Dies Code 08261301803.

2. Mohan Lal Angari S/o Nana Angari, Aged About 38 Years, R/o Village Shyampura (Kala) Post Bichhiwada Tehsil Jhadol (Ph) District Udaipurat Present Posted As A Shiksha Karmi/teacher Atmaa Badi Prathmik Shiksha Cendrashyampura (Khurd) Gram Panchayat Bicchiwada Panchayat Samiti Falasiya Jhadol (Ph) District Udaipur U- Dies Code 08261302203

3. Bharti Devi Garasiya W/o Sharwan Kumar, Aged About 28 Years, R/o Village Bamaniya Falla Post Amiwada Panchayat Samiti Falasiya Tehsil Jhadol (Ph) District Udaipurat Present Posted As A Shiksha Karmi/teacher Atmaa Badi Prathmik Shiksha Cendrabamania Falla, Mudkoshiya Gram Panchayat Aamiwada Falasiya Panchayat Samiti Jhadol District Udaipur U-Dies Code 08261301502

4. Surajmal Bhagora S/o Kanaiyalal, Aged About 25 Years, R/o Village Vai Falla Post Upli Sigari Panchayat Samiti Falasiya Tehsil Jhadol (Ph) District Udaipurat Present Posted As A Shiksha Karmi/teacher Atmaa Badi Prathmik Shiksha Cendravai Falla, Upali Sigari Gram Panchayat Falasiya Panchayat Samiti Jhadol District Udaipur U-Dies Code 08261301004

5. Nathulal Gamar S/o Kura Gamar, Aged About 31 Years, R/ o Village Amaliya Panchayat Samiti Falasiya Tehsil Jhadol (Ph) District Udaipurat Present Posted As A Shiksha Karmi/teacher Atmaa Badi Prathmik Shiksha Cendrajambudara Falla Gram Panchayat Aamliya Panchayat Samiti Falasiya District Udaipur U-Dies Code 08261309612

6. Shankar Lal Gamar S/o Laxmilal Gamar, Aged About 41 Years, R/o Village Fotan Amaliya Gram Panchayat Amaliya

(2 of 13) [CW-3987/2021]

Panchayat Samiti Falasiya Tehsil Jhadol (Ph) District Udaipurat Present Posted As A Shiksha Karmi/teacher Atmaa Badi Prathmik Shiksha Cendrafotan Gram Panchayat Aamliyapanchayat Samiti Falasiya Tehsil Jhadol (Ph) District Udaipur U-Dies Code 08261309610

7. Surekha Devi W/o Nathulal Gamar, Aged About 23 Years, R/o Village Amaliya Panchayat Samiti Falasiya Tehsil Jhadol (Ph) District Udaipurat Present Posted As A Shiksha Karmi/teacher Atmaa Badi Prathmik Shiksha Cendramala Falla Gram Panchayat Aamliyapanchayat Samiti Falasiya District Udaipur U-Dies Code 08261311901

8. Devendra Kumar Meena S/o Bheema Meena, Aged About 41 Years, R/o Village Padibor Lathuni Gram Panchayat Dharavan Panchayat Samiti Falasiya Tehsil Jhadol (Ph) District Udaipurat Present Posted As A Shiksha Karmi/teacher Atmaa Badi Prathmik Shiksha Cendrapadibor Lathuni Panchayat Samiti Falasiya Tehsil Jhadol (Ph) District Udaipur U-Dies Code 08261307203

9. Mathur Kumar Gamar S/o Haju Gamar, Aged About 28 Years, R/o Village Fotar Post Amaliya Panchayat Samiti Falasiya Tehsil Jhadol (Ph) District Udaipurat Present Posted As A Shiksha Karmi/teacher Atmaa Badi Prathmik Shiksha Cendrafotan Gram Panchayat Aamliya Falasiya Panchayat Samiti Jhadol District Udaipur U-Dies Code 08261309610

10. Shanta Kumari W/o Laxman Ahari, Aged About 26 Years, R/o Village Som Panchayat Samiti Falasiya Tehsil Jhadol (Ph) District Udaipurat Present Posted As A Shiksha Karmi/teacher Atmaa Badi Prathmik Shiksha Cendrakharadi Falla, Gram Panchayat Som Falasiya Panchayat Samiti Jhadol District Udaipur U-Dies Code 08261301204

11. Anandee Lal Gamar S/o Kanhaiya Lal Gamar, Aged About 29 Years, R/o Village Amaliya Panchayat Samiti Falasiya Tehsil Jhadol (Ph) District Udaipurat Present Posted As A Shiksha Karmi/teacher Atmaa Badi Prathmik Shiksha Cendrabholwada (Kewadi), Panrawa Gram Panchayat Panrava Panchayat Samiti Falasiyatehsiljhadol (Ph) District Udaipur U-Dies Code 08261308705

12. Prakash Chandra Baranda S/o Ramlal Baranda, Aged

(3 of 13) [CW-3987/2021]

About 35 Years, R/o Village Bhamati Post Som Panchayat Samiti Falasiya Tehsil Jhadol (Ph) District Udaipurat Present Posted As A Shiksha Karmi/teacher Atmaa Badi Prathmik Shiksha Cendragarasiya Falla, Bhamti, Garanwas Gram Panchayat Falasiya Panchayat Samiti Jhadol District Udaipur U-Dies Code 08261300606

13. Surta Devi W/o Laxmilal Khokhria, Aged About 37 Years, R/o Village Bhamati Gram Panchayt Garanwas Panchayat Samiti Falasiya Tehsil Jhadol (Ph) District Udaipurat Present Posted As A Shiksha Karmi/teacher Atmaa Badi Prathmik Shiksha Cendragarasiya Falla, Bhamti Gram Panchayat Garanwas Falasiya Panchayat Samiti Jhadol District Udaipur U-Dies Code 08261300606

14. Kiran Bhagora W/o Manna Lal Bhagora, Aged About 34 Years, R/o Village Sarwan Panchayat Samiti Falasiya Tehsil Jhadol (Ph) District Udaipurat Present Posted As A Shiksha Karmi/teacher Atmaa Badi Prathmik Shiksha Cendrabhagora Falla, Sarwan Gram Panchayat Falasiya Panchayat Samiti Jhadol District Udaipur U-Dies Code 08261305604

15. Prabhu Das Kasota S/o Nanji, Aged About 41 Years, R/o Village Karel Gram Panachayat Som Panchayat Samiti Falasiya Tehsil Jhadol (Ph) District Udaipurat Present Posted As A Shiksha Karmi/teacher Atmaa Badi Prathmik Shiksha Cendrakothi Kunda Falla, Karel Som Gram Panchayat Falasiya Panchayat Samiti Jhadol District Udaipur U-Dies Code 08261301305

16. Kanta Kharwad W/o Dinesh Kumar, Aged About 23 Years, R/o Village Karel Post Som Panchayat Samiti Falasiya Tehsil Jhadol (Ph) District Udaipurat Present Posted As A Shiksha Karmi/teacher Atmaa Badi Prathmik Shiksha Cendradarangi Falla, Karel Som Gram Panchayat Falasiya Panchayat Samiti Jhadol District Udaipur U-Dies Code 08261301304

17. Kanhaiya Lal S/o Hanja Ji, Aged About 40 Years, R/o Village Nichli Sigari Panchayat Sigari Panchayat Samiti Falasiya Tehsil Jhadol (Ph) District Udaipurat Present Posted As A Shiksha Karmi/teacher Atmaa Badi Prathmik Shiksha Cendraanuri Falla, Nichli Sigari Gram Panchayat Falasiya Panchayat Samiti Jhadol District Udaipur U-Dies Code 08261301106

(4 of 13) [CW-3987/2021]

18. Kailash Chand Gamar S/o Laluram Gamar, Aged About 35 Years, R/o Village Amalia Panchayat Samiti Falasiya Tehsil Jhadol (Ph) District Udaipurat Present Posted As A Shiksha Karmi/teacher Atmaa Badi Prathmik Shiksha Cendrakherad Falla, Gram Panchayat Aamliya Falasiya Panchayat Samiti Jhadol District Udaipur U-Dies Code 08261309611

19. Kamal Chand Dungari S/o Sukhlal Ji, Aged About 37 Years, R/o Village Tumdar Gram Panchayat Aamod Panchayat Samiti Falasiya Tehsil Jhadol (Ph) District Udaipurat Present Posted As A Shiksha Karmi/teacher Atmaa Badi Prathmik Shiksha Cendradhimdi Falla, Tumdar Amod Gram Panchayat Falasiya Panchayat Samiti Jhadol District Udaipur U-Dies Code 08261310004

20. Vesa Ram Kharadi S/o Parta, Aged About 28 Years, R/o Village Mandwa Panchayat Panrava Panchayat Samiti Falasiya Tehsil Jhadol (Ph) District Udaipurat Present Posted As A Shiksha Karmi/teacher Atmaa Badi Prathmik Shiksha Cendrabholwada, Kewadi, Panrava Gram Panchayat Falasiya Panchayat Samiti Jhadol District Udaipur U-Dies Code 08261308705

21. Sheela Devi W/o Sajju Kathodi, Aged About 28 Years, R/o Village Kada Gram Panchayat Gurad Panchayat Samiti Falasiya Tehsil Jhadol (Ph) District Udaipurat Present Posted As A Shiksha Karmi/teacher Atmaa Badi Prathmik Shiksha Cendragurad Falla, Kada Gurad Gram Panchayat Falasiya Panchayat Samiti Jhadol District Udaipur U-Dies Code 08261306403

22. Ranbahadur Garasiya S/o Kalu Lal Garasiya, Aged About 22 Years, R/o Village Mandava Gram Panchayat Panrava Panchayat Samiti Falasiya Tehsil Jhadol (Ph) District Udaipurat Present Posted As A Shiksha Karmi/teacher Atmaa Badi Prathmik Shiksha Cendratepur Panrava Gram Panchayat Panrava Panchayat Samiti Falasiya Tehsil Jhadol(Ph) District Udaipur U-Dies Code 08261308706

23. Munni Devi W/o Sajju Kathodi, Aged About 40 Years, R/o Village Kada Gram Panachyat Gurad Panchayat Samiti Falasiya Tehsil Jhadol (Ph) District Udaipurat Present Posted As A Shiksha Karmi/teacher Atmaa Badi Prathmik Shiksha Cendrakada Gurad Gram Panchayat Falasiya Panchayat Samiti Jhadol District Udaipur U-Dies Code 08261306403

(5 of 13) [CW-3987/2021]

24. Ramesh Chand Baranda S/o Khatudas, Aged About 32 Years, R/o Village Aamda Gram Panchayat Aamda Panchayat Samiti Falasiya Tehsil Jhadol (Ph) District Udaipurat Present Posted As A Shiksha Karmi/teacher Atmaa Badi Prathmik Shiksha Cendramoti Dang, Amada, Upla Amada Gram Panchayat Falasiya Panchayat Samiti Jhadol District Udaipur U-Dies Code 08261307103

25. Meera Devi W/o Mukesh, Aged About 23 Years, R/o Village Som Panchayat Samiti Falasiya Tehsil Jhadol (Ph) District Udaipurat Present Posted As A Shiksha Karmi/teacher Atmaa Badi Prathmik Shiksha Cendrajher Falla, Panchayat Samiti Falasiya Gram Panchayat Somtehsiljhadol (Ph) District Udaipur U-Dies Code 08261301203

26. Haku Devi W/o Shambu Lal Vadera, Aged About 35 Years, R/o Village Naya Khota Panchayat Samiti Falasiya Tehsil Jhadol (Ph) District Udaipurat Present Posted As A Shiksha Karmi/teacher Atmaa Badi Prathmik Shiksha Cendravadera Falla, Naya Khola Gram Panchayat Falasiya Panchayat Samiti Jhadol District Udaipur U-Dies Code 08261306403

27. Mangi Lal Pargi S/o Kanhaiya Lal, Aged About 43 Years, R/o Mukam Kochla Post Sultanji Ka Kherwada Pargi Falla Panchayat Samiti Jhadol Tehsil Jhadol (Ph) District Udaipurat Present Posted As A Shiksha Karmi/teacher Atmaa Badi Prathmik Shiksha Cendrasagiya Falla, Kochala Gram Panchayat Kochala Panchayat Samiti And Tehsiljhadol District Udaipur U-Dies Code 08260710805

28. Rekha Devi W/o Bhupendra Kumar Khardi, Aged About 32 Years, R/o Village Godawada Gram Panchayat Damana Tehsil Jhadol (Ph) District Udaipurat Present Posted As A Shiksha Karmi/teacher Atmaa Badi Prathmik Shiksha Cendravillage Godwada Post Damana Tehsil Jhadol District Udaipur U-Dies Code 08260702104

29. Prakash Chandra Kharadi S/o Sukh Lal Kharadi, Aged About 31 Years, R/o Mukam Damana Post Pipalbara Tehsil Jhadol (Ph) District Udaipurat Present Posted As A Shiksha Karmi/teacher Atmaa Badi Prathmik Shiksha Cendramoti Dabed, Nichla Damana Panchayat Samiti Falasiya District Udaipur U-Dies Code 08261304204

30. Badri Lal S/o Bhera Ji, Aged About 25 Years, R/o Mukam

(6 of 13) [CW-3987/2021]

Damana Post Pipalbara Tehsil Jhadol (Ph) District Udaipurat Present Posted As A Shiksha Karmi/teacher Atmaa Badi Prathmik Shiksha Cendramoti Dabed, Nichla Damana Panchayat Samiti Falasiya District Udaipur U-Dies Code 08261304204

31. Basanti Lal Sagiya S/o Laxman Lal Sagiya, Aged About 29 Years, R/o Mukam Umariya Post Madla Tehsil Jhadol (Ph) District Udaipurat Present Posted As A Shiksha Karmi/teacher Atmaa Badi Prathmik Shiksha Cendrapipalia Falla Umariya Gram Panchayat Madla Panchayat Samiti Falasiya District Udaipur U-Dies Code 08261303703

32. Sushila Dama W/o Jalam Chand, Aged About 37 Years, R/ o Mukam Madla Tehsil Jhadol (Ph) District Udaipurat Present Posted As A Shiksha Karmi/teacher Atmaa Badi Prathmik Shiksha Cendrakheda Falla Madla Gram Panchayat Madla Panchayat Samiti Falasiya District Udaipur U-Dies Code 08261303403

33. Neela Ahari W/o Lalit Kumar, Aged About 26 Years, R/o Mukam Post Madla Tehsil Jhadol (Ph) District Udaipurat Present Posted As A Shiksha Karmi/teacher Atmaa Badi Prathmik Shiksha Cendrakheda Falla Madla Gram Panchayat Madla Panchayat Samiti Falasiya District Udaipur U-Dies Code 08261303403

34. Kanhaiyalal S/o Nawlaji, Aged About 33 Years, R/o Village Madri Panchayat Samiti Falasiya Tehsil Jhadol (Ph) District Udaipurat Present Posted As A Shiksha Karmi/teacher Atmaa Badi Prathmik Shiksha Cendrapadlia Falla Madri Gram Panchayat Madri Panchayat Samiti Falasiya District Udaipur U-Dies Code 08260303014

35. Roshan Lal S/o Nanaji, Aged About 38 Years, R/o Mukam Rop Post Jekda Tehsil Jhadol District Udaipur At Present Posted As A Shiksha Karmi/teacher Atmaa Badi Prathmik Shiksha Cendranifalla Rop, Gram Panchayat Richhawar Panchayat Samiti Jhadol District Udaipur U-Dies Code 08260705102

36. Mohan Lal S/o Dharma Ji, Aged About 26 Years, R/o Mukam Rop Post Jekda Tehsil Jhadol District Udaipur At Present Posted As A Shiksha Karmi/teacher Atmaa Badi Prathmik Shiksha Cendranifalla Rop, Gram Panchayat Richhawar Panchayat Samiti Jhadol District Udaipur U-

                                        (7 of 13)              [CW-3987/2021]


      Dies Code 08260705102

37. Rajkumar Damor S/o Daduji Damor, Aged About 29 Years, R/o Mukam Madri Post Madri Tehsil Jhadol (Ph) District Udaipur At Present Posted As A Shiksha Karmi/teacher At Maa Badi Prathmik Shiksha Cendra Mataji Falla Madri Gram Panchayat Madri Panchayat Samiti Falasiya Tehsil Jhadol (Ph) District Udaipur U-Dies Code 08261303806

38. Shantilal Kasota S/o Prabhu Lal Kasota, Aged About 29 Years, R/o Post Madri Tehsil Jhadol (Ph) District Udaipur At Present Posted As A Shiksha Karmi/teacher At Maa Badi Prathmik Shiksha Cendra Mataji Falla Madri Gram Panchayat Madri Panchayat Samiti Falasiya Tehsil Jhadol (Ph) District Udaipur U-Dies Code 08261303806

39. Chandra Prakash S/o Valuram, Aged About 26 Years, R/o Mukam Parmiyapada Post Madri Tehsil Jhadol District Udaipur At Present Posted As A Shiksha Karmi/teacher At Maa Badi Prathmik Shiksha Cendra Batan Talai Pargiya Pada Gram Panchayat Madri Panchayat Samiti Falasiya District Udaipur U-Dies Code 08261303016

40. Amrita Devi W/o Shanti Lal, Aged About 36 Years, R/o Mukam Upreta Post Upreta Tehsil Jhadol (Ph) District Udaipur At Present Posted As A Shiksha Karmi/teacher At Maa Badi Prathmik Shiksha Cendra Piplia Falla Gram Upreta Tehsil Jhadol (F) District Udaipur U-Dies Code 08260719303

41. Bhupendra Gurjar S/o Laxman Lal Gurjar, Aged About 27 Years, R/o Village Post Madri Tehsil Jhadol District Udaipur At Present Posted As A Shiksha Karmi/teacher At Maa Badi Prathmik Shiksha Cendra Kamdi Ghati Balvi Badoliya Gram Panchayat Khati Kamdi Panchayat Samiti Falasiya District Udaipur U-Dies Code 08261303807

42. Viram Chand S/o Hakraji, Aged About 38 Years, R/o Village Kawadr Post Peepalbara Tehsil Jhadol (Ph) District Udaipur At Present Posted As A Shiksha Karmi/teacher At Maa Badi Prathmik Shiksha Cendra Amlaj Falla Pipalbara Gram Panchayat Pipalbara Panchayat Samiti Falasiya District Udaipur U-Dies Code 082261304010

43. Bheru Lal S/o Harji Ram, Aged About 29 Years, R/o Mukam Nainbara Post Jekda Tehsil Jhadol (Ph) District Udaipurat Present Posted As A Shiksha Karmi/teacher At Maa Badi Prathmik Shiksha Cendra Amba Falla Nainbara,

(8 of 13) [CW-3987/2021]

Gram Panchayat Nainbara Panchayat Samiti Jhadol District Udaipur U-Dies Code 08260705204

44. Rajkumar S/o Prabhulal, Aged About 30 Years, R/o Mukam Nainbara Post Jekda Tehsil Jhadol (Ph) District Udaipur At Present Posted As A Shiksha Karmi/teacher At Maa Badi Prathmik Shiksha Cendra Amba Falla Nainbara, Gram Panchayat Nainbara Panchayat Samiti Jhadol District Udaipur U-Dies Code 08260705204

45. Chouk Raj S/o Ramaji, Aged About 36 Years, R/o Mukam Post Jekda Tehsil Jhadol (Ph) District Udaipur At Present Posted As A Shiksha Karmi/teacher At Maa Badi Prathmik Shiksha Cendra Lambikatar Falla Jekda, Gram Panchayat Jekda Panchayat Samiti Jhadol District Udaipur U-Dies Code 08260704707

46. Ansha Devi W/o Anil, Aged About 32 Years, R/o Mukam And Post Jekda Tehsil Jhadol (Ph) District Udaipur At Present Posted As A Shiksha Karmi/teacher At Maa Badi Prathmik Shiksha Cendra Lambikatar Falla Jekda, Gram Panchayat Jekda Panchayat Samiti Jhadol District Udaipur U-Dies Code 08260704707

47. Roop Lal S/o Shankar Ji, Aged About 33 Years, R/o Mukam Pelamagra Jekda Post Jekda Tehsil Jhadol (Ph) District Udaipur At Present Posted As A Shiksha Karmi/teacher At Maa Badi Prathmik Shiksha Cendra Pela Magar Falla Boranpada Jekda, Gram Panchayat Jekda Panchayat Samiti Jhadol District Udaipur U-Dies Code 08260704505

48. Bheru Lal Katara S/o Nola Ji Katara, Aged About 45 Years, R/o Mukam Richhawar Post Jekda Tehsil Jhadol District Udaipur At Present Posted As A Shiksha Karmi/teacher At Maa Badi Prathmik Shiksha Cendra Jhada Khakhra Falla, Gram Panchayat Richhawar Panchayat Samiti Jhadol District Udaipur U-Dies Code 08260705005

49. Raju Devi W/o Ramesh Chand, Aged About 28 Years, R/o Mukam Richhawar Post Jekda Tehsil Jhadol (Ph) District Udaipur At Present Posted As A Shiksha Karmi/teacher At Maa Badi Prathmik Shiksha Cendra Jhada Khakhra Falla, Gram Panchayat Richhawar Panchayat Samiti Jhadol District Udaipur U-Dies Code 08260705005

50. Prakash Chandra Dhaloviya S/o Nanalal Dhaloviya, Aged About 36 Years, R/o Mukam Upla Falla Selna Post

(9 of 13) [CW-3987/2021]

Makdadev Tehsil Jhadol (Ph) District Udaipur At Present Posted As A Shiksha Karmi/teacher At Maa Badi Prathmik Shiksha Cendra Upla Falla Selana, Gram Panchayat Selna Panchayat Samiti Jhadol District Udaipur U-Dies Code 08260705405

51. Pintu Devi W/o Mangi Lal Damor, Aged About 37 Years, R/ o Mukam Upla Falla Selna Post Makdadev Tehsil Jhadol (Ph) District Udaipur At Present Posted As A Shiksha Karmi/teacher At Maa Badi Prathmik Shiksha Cendra Upla Falla Selana, Gram Panchayat Selna Panchayat Samiti Jhadol District Udaipur U-Dies Code 08260705405

52. Saraswati Meena W/o Jitendra Katara, Aged About 37 Years, R/o Mukam Sera Post Jekda Tehsil Jhadol (Ph) District Udaipur At Present Posted As A Shiksha Karmi/teacher At Maa Badi Prathmik Shiksha Cendra Gwadi Falla (Sera), Gram Panchayat Jekda Panchayat Samiti Jhadol District Udaipur U-Dies Code 0826070490

53. Savjiram S/o Rama Honat, Aged About 30 Years, R/o Mukam Nainbara Post Jekda Tehsil Jhadol (Ph) District Udaipur At Present Posted As A Shiksha Karmi/teacher At Maa Badi Prathmik Shiksha Cendra Kali Nedi, Gram Nainbara Post Jekda Gram Panchayat Nainbara Panchayat Samiti Jhadol District Udaipur U-Dies Code 08260704404

54. Dharmilal Lur S/o Shanti Lal, Aged About 30 Years, R/o Mukam Sarwan Post Oda Tehsil Jhadol (Ph) District Udaipur At Present Posted As A Shiksha Karmi/teacher At Maa Badi Prathmik Shiksha Cendra Sarwali Post Anda Panchayat Samiti Jhadol (F) District Udaipur U-Dies Code 08260718801

55. Seeta Katara W/o Limba Ram, Aged About 24 Years, R/o Mukam Godana Post Godana Tehsil Jhadol (Ph) District Udaipur At Present Posted As A Shiksha Karmi/teacher At Maa Badi Prathmik Shiksha Cendra Luro Ka Falla Gram Godana Post Godana Panchayat Samiti Jhadol (F) District Udaipur U-Dies Code 08260709402

56. Phoolchand Katara S/o Madhuji, Aged About 40 Years, R/ o Village Sera Post Jekda Tehsil Jhadol (Ph) District Udaipur At Present Posted As A Shiksha Karmi/teacher At Maa Badi Prathmik Shiksha Cendra Gwadi Falla, Gram Sera Post Jekda Tehsil Jhadol (F) District Udaipur U-Dies Code 08260704902

(10 of 13) [CW-3987/2021]

57. Nanalal Meena S/o Tharwar Chand, Aged About 27 Years, R/o Mukam Sera Post Jekda Tehsil Jhadol (Ph) District Udaipur At Present Posted As A Shiksha Karmi/teacher At Maa Badi Prathmik Shiksha Cendra Nala Falla Gram Sera Post Jekda Tehsil Jhadol (F) District Udaipur U-Dies Code 08260704904

58. Sheela Devi W/o Shanti Lal Vadera, Aged About 24 Years, R/o Mukam Khardiya Post Aadkalia Tehsil Jhadol (Ph) District Udaipur At Present Posted As A Shiksha Karmi/teacher At Maa Badi Prathmik Shiksha Cendra Piplota Gram Khardiya Post Adkalia, Panchayat Samiti Falasiya Tehsil Jhadol (F) District Udaipur U-Dies Code 08261310103

59. Mukesh Kumar Kharadi S/o Gumanchand Kharadi, Aged About 28 Years, R/o Mukam Ambawi Post Upreta Tehsil Jhadol (Ph) District Udaipur At Present Posted As A Shiksha Karmi/teacher At Maa Badi Prathmik Shiksha Cendra Upli Ambawi Post Upreta Tehsil Jhadol (F) District Udaipur U-Dies Code 08260719402

60. Kanhaiya Lal Meena S/o Ramaji, Aged About 32 Years, R/ o Mukam Sera Post Tidi Tehsil Jhadol (Ph) District Udaipur At Present Posted As A Shiksha Karmi/teacher At Maa Badi Prathmik Shiksha Cendrabawdi Falla, Gram Sera Post Tidi Tehsil Jhadol (F) District Udaipur U-Dies Code 08260704903

61. Jaluram Bodar S/o Jeevaji, Aged About 41 Years, R/o Mukam Upreta Post Upreta Tehsil Jhadol (Ph) District Udaipur At Present Posted As A Shiksha Karmi/teacher At Maa Badi Prathmik Shiksha Cendra Piplia Falla Gram Upreta Tehsil Jhadol (F) District Udaipur U-Dies Code 08260719303

62. Kamla Devi W/o Chatarlal, Aged About 31 Years, R/o Gram Chouki Post Makdadev Tehsil Jhadol (Ph) District Udaipur At Present Posted As A Shiksha Karmi/teacher At Maa Badi Prathmik Shiksha Cendra Beda Falla Chouki, Gram Chouki Gram Panchayat Saldari Panchayat Samiti Jhadol District Udaipur U-Dies Code 08260705501

63. Ramlal Bhagora S/o Hurji, Aged About 38 Years, R/o Post Peepalbara Panchayat Samiti Falasiya Mukam Upreta Post Upreta Tehsil Jhadol (Ph) District Udaipur At Present Posted As A Shiksha Karmi/teacher At Maa Badi Prathmik

(11 of 13) [CW-3987/2021]

Shiksha Cendra Pipalbara Post Pipalbara Tehsil Jhadol (F) District Udaipur U-Dies Code 08261304008

64. Geeta Devi W/o Limba Ram, Aged About 27 Years, R/o Mukam Bhagora Fala Post Peepalbara Tehsil Jhadol (Ph) District Udaipur At Present Posted As A Shiksha Karmi/teacher At Maa Badi Prathmik Shiksha Cendra Pared Fala Post Pipalbara Tehsil Jhadol (F) District Udaipur U-Dies Code 08261304008

65. Gori Shankar Kharadi S/o Narayan Lal, Aged About 25 Years, R/o Damana (P) Post Peeplabara Tehsil Jhadol (Ph) District Udaipur At Present Posted As A Shiksha Karmi/teacher At Maa Badi Prathmik Shiksha Cendra Sata Fala Mukam Damana Post Pipalbara Tehsil Jhadol (F) District Udaipur U-Dies Code 08261310501

66. Tulsiram Sagiya S/o Thawarchand, Aged About 27 Years, R/o Village Limbriyua Post Madla Tehsil Jhadol (Ph) District Udaipur At Present Posted As A Shiksha Karmi/teacher At Maa Badi Prathmik Shiksha Cendra Mukam Umariya Post Madla Tehsil Jhadol (F) District Udaipur U-Dies Code 08261303405

67. Teena Devi Vadera W/o Lalu Ram, Aged About 27 Years, R/o Post Peepalbara Tehsil Jhadol (Ph) District Udaipur At Present Posted As A Shiksha Karmi/teacher At Maa Badi Prathmik Shiksha Cendra Mukam Damana Post Pipalbara Tehsil Jhadol (F) District Udaipur U-Dies Code 08261304203

68. Chenram Khardi S/o Nana, Aged About 30 Years, R/o Damana Post Peeplabara Tehsil Jhadol (Ph) District Udaipur At Present Posted As A Shiksha Karmi/teacher At Maa Badi Prathmik Shiksha Cendra Mukam Damana Post Pipalbara Tehsil Jhadol (F) District Udaipur U-Dies Code 08261304203

----Petitioners Versus

1. State Of Rajasthan, Through The Principal Secretary, Tribal Area Development Department, Secretariat, Jaipur.

2. State Of Rajasthan, Through Principal Secretary, Elementary Education, Government Of Rajasthan, Jaipur.

3. Commissioner, Tribal Area Development Department, Udaipur, Rajasthan.

                                            (12 of 13)                 [CW-3987/2021]


4.      Additional     Secretary,           Tribal        Area       Development

Department, Government Of Rajasthan, Udaipur.

5. Director, Swach Pariyojana, Tribal Area, Udaipur,(Raj.).

6. District Project Officer, Swach Pariyojana, District Udaipur (Raj.)

----Respondents

For Petitioner(s) : Mr. Ramdev Potalia For Respondent(s) :

JUSTICE DINESH MEHTA

Judgment

15/03/2021

1. This writ petition has been filed by petitioners seeking reliefs

as indicated in the writ petition.

2. Learned counsel for the petitioners prayed that their

representation may be considered by the respondents in light of

the judgment passed by the Hon'ble Apex Court in the matter of

State of Punjab & Ors. Vs. Jagjit Singh & Ors. reported in[(2017) 1

Supreme Court Cases 148]. The relevant portion of the judgment

reads as under:

"60. Having traversed the legal parameters with reference to the application of the principle of 'equal pay for equal work', in relation to temporary employees (daily-wage employees, ad-hoc appointees, employees appointed on casual basis, contractual employees and the like), the sole factor or that requires our determination is, whether the concerned employees (before this Court), were rendering similar duties and responsibilities, as were being discharged by regular employees, holding the same/corresponding posts. This exercise would require the application of the parameters of the principle of 'equal pay for equal work' summarized by us in paragraph 42 above. However, insofar as the instant aspect of the matter is concerned, it is not difficult for us to record the factual position. We say so, because it was fairly acknowledged by the learned counsel representing the State of Punjab, that all the temporary employees in the present bunch of appeals, were appointed against posts which were

(13 of 13) [CW-3987/2021]

also available in the regular cadre/establishment. It was also accepted, that during the course of their employment, the concerned temporary employees were being randomly deputed to discharge duties and responsibilities, which at some point in time, were assigned to regular employees. Likewise, regular employees holding substantive posts, were also posted to discharge the same work, which was assigned to temporary employees, from time to time. There is, therefore, no room for any doubt, that the duties and responsibilities discharged by the temporary employees in the present set of appeals, were the same as were being discharged by regular employees. It is not the case of the appellants, that the respondent-employees did not possess the qualifications prescribed for appointment on regular basis. Furthermore, it is not the case of the State, that any of the temporary employees would not be entitled to pay parity, on any of the principles summarized by us in paragraph 42 hereinabove. There can be no doubt, that the principle of 'equal pay for equal work' would be applicable to all the concerned temporary employees, so as to vest in them the right to claim wages, at par with the minimum of the pay-scale of regularly engaged Government employees, holding the same post.

61. In view of the position expressed by us in the foregoing paragraph, we have no hesitation in holding, that all the concerned temporary employees, in the present bunch of cases, would be entitled to draw wages at the minimum of the pay-scale (- at the lowest grade, in the regular pay- scale), extended to regular employees, holding the same post."

3. Consequently, the present writ petition is disposed of with

direction to the respondents to consider the representation of the

petitioners in terms of aforesaid judgment. The needful be done

within a period of 60 days from today.

4. The stay application is also disposed of.

(DINESH MEHTA),J

135-CPGoyal/-

Powered by TCPDF (www.tcpdf.org)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter