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Vijay Singh vs State Of Rajasthan
2021 Latest Caselaw 7091 Raj

Citation : 2021 Latest Caselaw 7091 Raj
Judgement Date : 10 March, 2021

Rajasthan High Court - Jodhpur
Vijay Singh vs State Of Rajasthan on 10 March, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3296/2021

Vijay Singh S/o Sawroop Singh, Aged About 41 Years, R/o Bada Hawala, Udaipur (Raj.). (Lodged In District Jail, Udaipur).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 3297/2021 Bhawani Shankar S/o Rodi Lal, Aged About 57 Years, R/o Badi, P.s. Ambamata, Udaipur. (At Present Lodged In Central Jail, Udaipur).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Deepak Menaria For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/03/2021

Call for case diary.

List on 22.03.2021.

(VIJAY BISHNOI),J

170-pratibha/-

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