Jagmal Singh vs State
2021 Latest Caselaw 7077 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 271/2021

Jagmal Singh

----Appellant Versus State & Anr.

----Respondents

For Appellant(s) : Mr. Chandrasen Rathore For Respondent(s) : Mr. Vikram Sharma, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/03/2021

Issue notice.

Learned Public Prosecutor accepts notice on behalf of respondent - State.

Let notice be issued to the respondent No.2 only,

returnable on 23.3.2021.

Notice upon the respondent No.2 shall be served

through the SHO, PS Khivsar, Distt. Nagaur, who shall

ensure the personal service of notice upon the

respondent No.2 positively by the next date of hearing.

(VIJAY BISHNOI),J

144-msrathore/-

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