Deeta @ Deetraj vs State
2021 Latest Caselaw 7073 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous II Bail Application No. 9877/2020

Deeta @ Deetraj S/o Wala Baneya, Aged About 30 Years, Bada Nala Village, Pachayat Kanthariya, Police Station Falasiya, Dist. Udaipur, Rajasthan. (At Present In Dist. Jail Udaipur ).

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. Gopal Sandu For Respondent(s) : Mr. A.R. Choudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/03/2021

Learned counsel for the petitioner does not want to

press this second bail application at this stage.

Hence, this second bail application is dismissed as

not pressed at this stage.

(VIJAY BISHNOI),J

1-msrathore/-

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