Karta Ram vs State
2021 Latest Caselaw 7072 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 2892/2021 Karta Ram S/o Vaga Ram, aged about 40 years, resident of Sayla, Tehsil Sayla, District Jalore.

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. C.S. Rathore For Respondent(s) : Mr. Mohd. Javed Gouri, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/03/2021

Learned counsel for the petitioner, without arguing the

matter on merits, has submitted that he does not want to press

this criminal misc. bail application.

Accordingly, this criminal misc. bail application preferred by

the petitioner under Section 438 Cr.P.C. is dismissed as not

pressed.

(VIJAY BISHNOI),J

55-akash/-

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