Sunil Das vs State
2021 Latest Caselaw 6910 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 847/2020

Sunil Das

----Appellant Versus State

----Respondent Connected With S.B. Criminal Appeal (Sb) No. 848/2020 Daya Ram

----Appellant Versus State

----Respondent

For Appellant(s) : Mr. NK Dadhich For Respondent(s) : Mr. AR Choudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/03/2021

List on 30.03.2021.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J

158-159 mohit/-

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