Suresh Kumar vs State
2021 Latest Caselaw 6903 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 5963/2020

Suresh Kumar S/o Jagdish Kumar, Aged About 20 Years, Near Sai Baba Mandir, Ward No. 7, Shyam Nagar, Purani Abadi, Tehsil And District Sri Ganganagar. (Presently Lodged At District Jail, Hanumangarh).

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. SD Goswami For Respondent(s) : Ms. Anita Gehlot, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/03/2021

Office is directed to ignore the defects.

List this matter after a week.

(VIJAY BISHNOI),J

189-Arun/-

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