Jagdeep Singh vs State
2021 Latest Caselaw 6901 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 8156/2020

Jagdeep Singh S/o Shri Mahendra Singh, Aged About 28 Years, Malot, District Muktsar, Punjab.

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. Jagdish Kumar Vishnoi For Respondent(s) : Mr. Shrawan Bishnoi, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/03/2021

Learned Public Prosecutor has submitted that the police after

investigation has proposed to file negative final report in the

matter, therefore, no further order is required to be passed in this

criminal misc. bail application.

Accordingly, this criminal misc. bail application under Section

438 Cr.P.C. is dismissed.

(VIJAY BISHNOI),J

82-Taruna/-

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