Rajendra vs State
2021 Latest Caselaw 6788 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 12325/2020

Rajendra S/o Sh. Ghewar Ram, Aged About 30 Years, By Caste Bishnoi, R/o Opposite Mahadev Dhuna, Basni Nikuba Village, Basni, Dangiawas Police Station, Jodhpur, District Jodhpur Metro. (Lodged In Central Jail, Jodhpur).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Bhagirathi Ray Bishnoi For Respondent(s) : Mr. A.R. Choudhary, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/03/2021

Learned counsel for the petitioner, without arguing on merits,

has submitted that he does not want to press this criminal misc.

bail application.

Accordingly, this criminal misc. bail application preferred by

the petitioner under Section 439 Cr.P.C. is dismissed as not

pressed.

(VIJAY BISHNOI),J

12-akash/-

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