Anmol Bishnoi vs State Of Rajasthan
2021 Latest Caselaw 6786 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 14375/2020

Anmol Bishnoi S/o Sh. Lovinder Singh, Aged About 22 Years, Caste Bishnoi, R/o Village Dutravali, Dist. Fazilka, Punjab (Petitioner Presently In Judicial Custody, Confined In Central Jail, Jodhpur).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Bhagirathi Ray Bishnoi for Mr. Sanjay Bishnoi For Respondent(s) : Mr. A.R. Choudhary, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/03/2021

Learned counsel Mr. Bhagirathi Ray Bishnoi has informed this

Court that Mr. Sanjay Bishnoi learned counsel for the petitioner is

not attending courts on account of illness of his near relative,

therefore, the matter may kindly be adjourned.

List after two weeks.

(VIJAY BISHNOI),J

13-akash/-

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