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Yogesh Vaishnav vs State
2021 Latest Caselaw 6770 Raj

Citation : 2021 Latest Caselaw 6770 Raj
Judgement Date : 5 March, 2021

Rajasthan High Court - Jodhpur
Yogesh Vaishnav vs State on 5 March, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 3220/2021

Yogesh Vaishnav

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Vijay Kumar Gaur For Respondent(s) : Mr. Mohd. Javed Gauri, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/03/2021

Learned Public Prosecutor is directed to instruct the Sub-

Inspector- Ramesh Chandra, Police Station Kotwali Banswara,

District Banswara to remain present before this court on the next

date of hearing.

Put up on 10.03.2021.

(VIJAY BISHNOI),J

82-mohit/-

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