Prahlad Gurjar vs State Of Rajasthan
2021 Latest Caselaw 6769 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 679/2021

Prahlad Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Ram Singh Rawal, Adv. For Respondent(s) : Mr. Mukhtiyar Khan, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

05/03/2021

One week's time is granted for filing extra sets, filing which

the petition shall stand dismissed without further reference to the

Court.

Till next date of hearing, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 143-MS/-

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