Logar Lokesh vs State Of Rajasthan-State
2021 Latest Caselaw 6762 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 537/2020

Logar Lokesh

----Petitioner Versus State Of Rajasthan-State

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Mukhtiyar Khan, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

05/03/2021

Issue fresh notice to the respondent No.2. Rule is made

returnable by 18.03.2021.

One set of notices be given 'dasti' to the counsel for the

petitioner and another be served through concerned SHO.

(MANOJ KUMAR GARG),J 152-MS/-

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