Fateh Lal vs State
2021 Latest Caselaw 6759 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Writ Petition No. 368/2019

Fateh Lal

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Pritam Joshi, Adv. For Respondent(s) : Mr. Mukhtiyar Khan, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

05/03/2021

One week's time is granted for filing show cause notice.

(MANOJ KUMAR GARG),J 156-MS/-

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