Citation : 2021 Latest Caselaw 6722 Raj
Judgement Date : 5 March, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3154/2021
Pankaj Solanki S/o Sh. Prakash Solanki, Aged About 28 Years, R/o Street No. 1, Gandhipura, BJS Colony, Police Station Mahamandir, Jodhpur.
(At Present Lodged In Central Jail, Jodhpur).
----Petitioner Versus The State of Rajasthan through PP
----Respondent
For Petitioner(s) : Mr. Gajendra Panwar For Respondent(s) : Mr. Laxman Solanki, PP
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
05/03/2021
Heard.
The petitioner(s) has/have been arrested in FIR No.98/2021
of Police Station Kudi Bhagtasani, District Jodhpur for the
offence(s) punishable under Section(s) 392 of IPC. He/She/They
has/have preferred this/these bail application(s) under Section
439 Cr.P.C.
Learned counsel for the petitioner(s) has submitted that
offence(s) alleged to have been committed by the petitioner(s)
is/are triable by Magistrate.
Learned Public Prosecutor has opposed the bail
application(s).
Having regard to the totality of the facts and circumstances
of the case and taking into consideration the fact that the alleged
offence(s) levelled against the petitioner(s) is/are triable by
(2 of 2) [CRLMB-3154/2021]
Magistrate, without expressing any opinion on the merits of the
case, I deem it just and proper to grant bail to the accused
petitioner(s) under Section 439 Cr.P.C.
Accordingly, this/these bail application(s) filed under Section
439 Cr.P.C. is/are allowed and it is directed that petitioner(s)
Pankaj Solanki S/o Sh. Prakash Solanki shall be released on bail in
connection with FIR No.98/2021 of Police Station Kudi Bhagtasani,
District Jodhpur provided he/she/they execute(s) a personal bond
in a sum of Rs.50,000/- with two sound and solvent sureties of
Rs.25,000/- each to the satisfaction of learned trial court for
his/her/their appearance before that court on each and every date
of hearing and whenever called upon to do so till the completion of
the trial.
(VIJAY BISHNOI),J
48-Arun/-
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