Sachin Singhal vs Superintendent Of Police
2021 Latest Caselaw 6648 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 494/2019

Sachin Singhal

----Petitioner Versus Superintendent Of Police

----Respondent

For Petitioner(s) : Mr. Sumit Singhal, Adv. For Respondent(s) : Mr. Laxman Solanki, Pp

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

04/03/2021

The matter comes up on an application for preponement of

date of hearing.

In the facts and circumstances of the case, no plausible

ground is made out to prepone the date of hearing.

Hence, the application is dismissed.

List the matter on 20.04.2021 as already fixed.

(MANOJ KUMAR GARG),J 127-MS/-

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