Lalaram vs State
2021 Latest Caselaw 6638 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Writ Petition No. 26/2020

Lalaram, S/o Shri Bhikha Ram, B/c Nayak, R/o Bhilo Ki Dhani, Thob Police Thana Osian, District Jodhpur (Raj.). (At Present Lodged In Central Jail Jodhpur).

----Petitioner Versus

1. State, Through Secretary, Home Department, Jaipur.

2. Collector, Jodhpur.

3. Superintendent, Central Jail Jodhpur.

----Respondents

For Petitioner(s) : By Post. For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

04/03/2021

Learned Public Prosecutor submits that the present writ

petition has become infructuous.

Hence, the writ petition is dismissed as having become

infructuous.

(MANOJ KUMAR GARG),J 139-MS/-

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