Sukhpal Singh vs State
2021 Latest Caselaw 6620 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 12654/2020

Sukhpal Singh

----Petitioner Versus State

----Respondent Connected With

1. S.B. Criminal Miscellaneous Bail Application No. 13930/2020

2. S.B. Criminal Miscellaneous Bail Application No. 13932/2020

For Petitioner(s) : Mr. Jeetender Singh Khichi For Respondent(s) : Mr. AR Choudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/03/2021

List on 23.03.2021.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

79-pratibha/-

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