Shivraj Singh vs State
2021 Latest Caselaw 6614 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 14461/2020

Shivraj Singh

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Vikram Singh For Respondent(s) : Mr. A.R. Choudhary, P.P.

Mr. Farzand Ali, for the complainant

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/03/2021

Mr. Vikram Singh on behalf of Mr. Shambhoo Singh has

submitted that due to sudden death of near relative of Mr.

Shambhoo Singh Advocate, he is not present before this Court

today.

Let this matter be listed on 10.03.2021.

(VIJAY BISHNOI),J

9-Taruna/-

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