Oma Ram vs State
2021 Latest Caselaw 6613 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 14477/2020

Oma Ram S/o Shri Rama Ram, Aged About 40 Years, By Caste Jat, R/o Dangiyawas, P.s. Dangiyawas, District Jodhpur Metropolitan. (At Present Lodged In Central Jail Jodhpur).

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. B.S. Rathore For Respondent(s) : Mr. A.R. Choudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/03/2021

Learned counsel for the petitioner does not want to

press this bail application, however, seeks liberty for the

petitioner to file a fresh bail application before the trial

court after recording of the statements of the Seizure

Officer/Investigating Officers.

Accordingly, this bail application is dismissed as not

pressed with the liberty sought for.

(VIJAY BISHNOI),J

10-msrathore/-

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