Jitendra @ Jyoti vs State Of Rajasthan
2021 Latest Caselaw 6606 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 753/2021

1. Jitendra @ Jyoti S/o Jagjeet Singh, Aged About 40 Years, B/c Jat Sikh, R/o Jaymeet Singh Wala, Teh. Sadulsheher, Dist. Sri Ganganagar (Raj.).

2. Jagjeet Singh S/o Gurbachan Singh, Aged About 65 Years, B/c Jat Sikh, R/o Jaymeet Singh Wala, Teh. Sadulsheher, Dist. Sri Ganganagar (Raj.).

----Petitioners Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Gyan Jyoti Gupta For Respondent(s) : Mr. Shrawan Bishnoi, P.P. For Complainant(s) : Mr. Himmat Jagga

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/03/2021

Learned counsel for the petitioner has submitted that the

matter may be kept on 08.03.2021 so that he may seek

instructions from the petitioners whether they are ready to pay

the amount received from the complainant or not.

List on 08.03.2021.

(VIJAY BISHNOI),J

176-akash/-

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