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Shalini Mundra vs State Of Rajasthan
2021 Latest Caselaw 6600 Raj

Citation : 2021 Latest Caselaw 6600 Raj
Judgement Date : 4 March, 2021

Rajasthan High Court - Jodhpur
Shalini Mundra vs State Of Rajasthan on 4 March, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 2391/2021

Shalini Mundra

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Bharat Bhushan Pareek For Respondent(s) : Mr. AR Choudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/03/2021

List on 23.03.2021.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J

115-mohit/-

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