State vs Sukhlal
2021 Latest Caselaw 6491 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Crml Leave To Appeal No. 212/2020

State

----Appellant Versus Sukhlal

----Respondent

For Appellant(s) : Mr. Mukhtiyar Khan, PP For Respondent(s) : Mr. Kunal Bishnoi, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

03/03/2021

Heard.

Call for the record.

(MANOJ KUMAR GARG),J 127-MS/-

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