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Babulal vs State
2021 Latest Caselaw 6314 Raj

Citation : 2021 Latest Caselaw 6314 Raj
Judgement Date : 2 March, 2021

Rajasthan High Court - Jodhpur
Babulal vs State on 2 March, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Revision Petition No. 872/2019

Babulal & Ors.

----Petitioners Versus State & Anr.

----Respondents

For Petitioner(s) : Mr. Pradeep Kumar Shah. For Respondent(s) : Mr. Mukhtiyar Khan, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

02/03/2021

The matter comes up on application for early hearing of the

case as well as for extension of interim order dated 24.07.2019

passed by this Court.

For reasons stated in the application, the application is

allowed. The interim order dated 24.07.2019 passed by this Court

is hereby extended till further orders.

Issue fresh notice to respondent No.2, returnable within four

weeks.

(MANOJ KUMAR GARG),J 136-Prashant/-

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