Sohan Lal Khatik vs State
2021 Latest Caselaw 6313 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 882/2021

Sohan Lal Khatik

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. BS Charan, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

02/03/2021

The matter comes up on an application for impleading the

complainant as party respondent in this case.

For reasons stated in the application, the application is

allowed. The complainant is hereby impleaded as respondent No.2

in this case. Amended cause title filed with the application is

hereby taken on record.

Office to proceed further.

(MANOJ KUMAR GARG),J 134-MS/-

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