Saleem Bhai vs State
2021 Latest Caselaw 6309 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 21/2020

Saleem Bhai

----Appellant Versus State

----Respondent

For Appellant(s) : Mr. RS Gill, Adv. For Respondent(s) : Mr. Mukhtiyar Khan, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

02/03/2021

As per office report, the accused-appellant did not appear on

the given date for his attendance.

Counsel for the appellant assures this Court that the

appellant shall appear for his attendance on the date as fixed by

this Court.

In view of assurance given by the counsel for the appellant,

the appellant is directed to appear before the Deputy Registrar

(Judicial) on or before 18.03.2021 for his attendance.

(MANOJ KUMAR GARG),J 118-MS/-

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