Bhera Ram @ Bheru Lal vs State
2021 Latest Caselaw 6308 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 1107/2019

Bhera Ram @ Bheru Lal

----Appellant Versus State

----Respondent

For Appellant(s) : None present For Respondent(s) : Mr. Mukhtiyar Khan, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

02/03/2021

A letter dated 09.02.2021 has been received from learned

Judge, Special Court, SC/ST Cases (Prevention of Atrocity Act),

Pali informing that the accused-appellants did not appear before

the trial court in the month of January, 2020 & 2021 for their

attendance in compliance of the directions issued by this Court.

Let arrest warrants be issued against the accused-appellants.

Rule is made returnable within eight weeks.

(MANOJ KUMAR GARG),J 117-MS/-

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