Arun Kumar vs State
2021 Latest Caselaw 6306 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 181/2020

Arun Kumar

----Appellant Versus State

----Respondent

For Appellant(s) : Mr. Abhishek Charan, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

02/03/2021

As per office report, the appellant did not appear on the

given date for his attendance.

Counsel for the appellant submits that today the appellant is

present in Court, therefore his attendance may be marked.

The appellant is directed to appear before the Deputy

Registrar (Judicial), who shall mark his attendance.

Office to proceed further.

(MANOJ KUMAR GARG),J 119-MS/-

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