Devendra Singh Gurjar @ Debu vs State Of Rajasthan
2021 Latest Caselaw 6305 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 13284/2020

Devendra Singh Gurjar @ Debu S/o Shri Kishore Singh Gurjar, Aged About 30 Years, By Caste Gurjar, R/o Ward No. 29 Ghyan Bhawan Gali, Gurjar Mohalla, Gulmandi, Bhilwara, District Bhilwara (Raj.).

----Petitioner Versus State Of Rajasthan, Through P.p.

----Respondent

For Petitioner(s) : Mr. Chiranji Lal Mali

For Respondent(s) : Mr. Mohd. Javed Gauri, PP

Mr. Awar Dan Ujjwal for complainant

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/03/2021

Learned Public Prosecutor is directed to keep the I.O.

concerned present before this Court on the next date of

hearing.

List on 9.3.2021.

(VIJAY BISHNOI),J

85-msrathore/-

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