Naresh Kumar Soni vs State
2021 Latest Caselaw 6304 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 15084/2019

Naresh Kumar Soni S/o Mohan Lal Ji, Aged About 32 Years, Amrawati, Amrawati Shahar, (Maharastra).

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. V.S. Rajpurohit For Respondent(s) : Mr. Vikram Sharma, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/03/2021

Learned counsel for the petitioner has submitted that the

matrimonial dispute between the petitioner and his wife has now

been settled amicably. It is also submitted that on the next date of

hearing the compromise deed will be produced before this Court.

Put up on 09.03.2021.

Interim, order, if any, to continue till next date of hearing.

(VIJAY BISHNOI),J

76-akash/-

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