Adrash Co-Operative Bank Limited vs State
2021 Latest Caselaw 6296 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Crml Leave To Appeal No. 165/2020

Adrash Co-Operative Bank Limited

----Appellant Versus State

----Respondent

For Appellant(s) : Mr. SK Joshi, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

02/03/2021

Heard.

Call for the record.

(MANOJ KUMAR GARG),J 126-MS/-

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