Mahipal vs State
2021 Latest Caselaw 6294 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 13769/2019

Mahipal

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. B.Ray. Bishnoi, Adv. For Respondent(s) : Mr. Mool Singh Bhati, Pp

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

02/03/2021

Put up on 10.03.2021, as prayed.

(MANOJ KUMAR GARG),J 131-MS/-

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