Sita Ram vs State
2021 Latest Caselaw 6286 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 12038/2020

1. Sita Ram S/o Banshi Lal, Aged About 75 Years, Soneli, Tehsil Jayal, District Nagaur.

2. Hulasi Devi W/o Sita Ram, Aged About 70 Years, Soneli, Tehsil Jayal, District Nagaur.

3. Chena Ram S/o Banshi Lal, Aged About 72 Years, Soneli, Tehsil Jayal, District Nagaur.

4. Sushila Devi W/o Chena Ram, Aged About 69 Years, Soneli, Tehsil Jayal, District Nagaur.

----Petitioners Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. Kalu Ram Bhati for Mr. KC Panchariya For Respondent(s) : Mr. Mohd. Javed Gauri, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/03/2021

Learned counsel for the petitioner wants to withdraw this

criminal misc. bail application.

Hence, this criminal misc. bail application preferred by the

petitioners under Section 438 Cr.P.C. is dismissed as withdrawn.

(VIJAY BISHNOI),J

Surabhii/80-

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