Daulatram vs State Of Rajasthan
2021 Latest Caselaw 6283 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1893/2021

Daulatram

----Petitioner Versus State Of Rajasthan

----Respondent Connected With

1. S.B. Criminal Miscellaneous Bail Application No. 14326/2020

2. S.B. Criminal Miscellaneous Bail Application No. 314/2021

For Petitioner(s) : Mr. DS Gharsana For Respondent(s) : Mr. AR Choudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/03/2021

List after two weeks.

Interim order, in any, to continue till next date.

(VIJAY BISHNOI),J

114-pratibha/-

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