Bhim Khan vs State
2021 Latest Caselaw 6273 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 3030/2021

Bhim Khan

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Rakesh Matoria For Respondent(s) : Mr. Sumer Singh Rajpurohit, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/03/2021

Learned Public Prosecutor is directed to call for case diaries

of FIR Nos. 88/2020 and 96/2020 of Police Station Rayla, District

Bhilwara.

List on 17.03.2021.

(VIJAY BISHNOI),J

49-mohit/-

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