Citation : 2021 Latest Caselaw 6272 Raj
Judgement Date : 2 March, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3189/2021
Sohail Khan @ Adil Khan S/o Jamal Khan, Aged About 22 Years, Sector No. 04, Gandhinagar, Chittorgarh, Rajasthan. (At Present Lodged In Central Jail Udaipur).
----Petitioner Versus State, Through P.p.
----Respondent
For Petitioner(s) : Mr. Ashok Khilery For Respondent(s) : Mr. AR Choudhary, PP
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
02/03/2021
List tomorrow i.e. 03.03.2021.
(VIJAY BISHNOI),J
181-pratibha/-
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