Devendra Mistri vs State Of Rajasthan
2021 Latest Caselaw 6268 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 5320/2020

Devendra Mistri

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Civil Writ Petition No. 486/2020

For Petitioner(s) : Mr. Mahaveer Bishnoi For Respondent(s) : Mr. AR Choudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/03/2021

List after two weeks.

Interim order, in any, to continue till next date.

(VIJAY BISHNOI),J

165-pratibha/-

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