Surya Prakash Sharma vs State
2021 Latest Caselaw 6257 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 1713/2018

Surya Prakash Sharma

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr Pankaj Kumar Bohra For Respondent(s) : Mr Gaurav Singh, Public Prosecutor

HON'BLE MR. JUSTICE SANDEEP MEHTA

Order

02/03/2021

Learned counsel for the petitioner shall file all relevant

documents including judgment of the trial court on the record.

List after one week, as prayed.

(SANDEEP MEHTA),J

90-MMA/-

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