Deepak Kumar Tak vs State Of Rajasthan
2021 Latest Caselaw 6150 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 4084/2020

Deepak Kumar Tak S/o Shri Champalal Tak, Aged About 50 Years, Dhobi Chowk, Ward No. 16, P.s. Pratapgarh, Dist. Pratapgarh.

----Petitioner Versus

1. State Of Rajasthan, Through P.P

2. Mines And Geology Department, Through Ms. Aradhana D/o Shri Ram Avataar, Surveyor Officer Of Mining, Mining Engineer, Pratapgarh.

----Respondents

For Petitioner(s) : Mr. Jaipal Singh For Respondent(s) : Mr. Anil Joshi, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment

01/03/2021

Learned counsel Shri Jaipal Singh craves liberty to withdraw

the instant misc. petition. Accordingly, the same is dismissed as

withdrawn.

(SANDEEP MEHTA),J 56-Sudhir Asopa/-

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