Citation : 2021 Latest Caselaw 6146 Raj
Judgement Date : 1 March, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Revision Petition No. 970/2017
Abdul Salam
----Petitioner Versus State And Anr.
----Respondent
For Petitioner(s) : None present For Respondent(s) : Mr. Mool Singh Bhati, PP Mr. SK Joshi, Adv.
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Judgment / Order
01/03/2021
As per office report, the accused-appellant did not appear on
the given date.
Let arrest warrant be issued against the accused-appellant.
Rule is made returnable within eight weeks.
(MANOJ KUMAR GARG),J 128-MS/-
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