Chandra Shekhar vs Yunush Chipa
2021 Latest Caselaw 6135 Raj

(1 of 1) [CRLLA-38/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Crml Leave To Appeal No. 38/2021

Chandra Shekhar

----Appellant Versus Yunush Chipa

----Respondent

For Appellant(s) : Mr. Kuldeep Sharma, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

01/03/2021

Heard.

Call for the record.

(MANOJ KUMAR GARG),J 121-MS/-

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