Jaspreet Singh vs State
2021 Latest Caselaw 6134 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 12830/2020

Jaspreet Singh S/o Sh. Major Singh, Aged About 26 Years, R/o Dhani Rohi Chak 37 M.o.d. Police Station Goluwala District Hanumangarh. (At Present Lodged In District Jail, Hanumangarh).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Rahul Choudhary For Respondent(s) : Mr. A.R. Choudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/03/2021

Learned counsel for the petitioner does not want to

press this bail application, however, seeks liberty for the

petitioner to file a fresh bail application before the trial

court after recording of the statements of the

I.O./Seizure Officer.

Accordingly, this bail application is dismissed as not

pressed with the liberty sought for.

(VIJAY BISHNOI),J

9-msrathore/-

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