Prakash Kumar vs State Of Rajasthan
2021 Latest Caselaw 6133 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 14030/2020

Prakash Kumar S/o Jetharam, Aged About 21 Years, R/o Siloiya, P.s. Kalandri Dist. Sirohi. (Presently Lodged At Dist. Jail, Sirohi).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Umesh Shrimali For Respondent(s) : Mr. A.R. Choudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/03/2021

Learned counsel for the petitioner does not want to

press this bail application at this stage.

Hence, this bail application is dismissed as not

pressed at this stage.

(VIJAY BISHNOI),J

11-msrathore/-

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