Gazala Bhansali vs Govind Singh
2021 Latest Caselaw 6114 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 1927/2020

Gazala Bhansali

----Appellant Versus Govind Singh

----Respondent

For Appellant(s) : Mr. Ravi Panwar For Respondent(s) :

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

01/03/2021

The matter comes upon an application for dispensing with

the filing of the certified copy of the judgment dated 04.09.2020.

Learned counsel for the appellant submits that one more

appeal being S.B. CMA No. 1928/2020 (Dalpat Kumar Singhvi vs.

Govind Singh and Ors.) arising out of the same judgment has

been filed before this Court and certified copy of the judgment has

been attached with that file, therefore, only photocopy has been

filed in the present case.

For the reasons mentioned in the application, the same is

allowed and filing of certified copy of the judgment dated

04.09.2020 is, therefore, dispensed with in the present case.

Connect with S.B. CMA No. 1928/2020.

(VINIT KUMAR MATHUR),J

34-/VivekM/-

Powered by TCPDF (www.tcpdf.org)