Shrawan Ram vs State
2021 Latest Caselaw 6112 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 221/2021

Shrawan Ram

----Appellant Versus State & Anr.

----Respondents

For Appellant(s) : Mr. Vijay Raj Bishnoi For Respondent(s) : Mr. S.S. Rajpurohit, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/03/2021

Issue notice.

Learned Public Prosecutor accepts notice on behalf of respondent - State.

Let notice be issued to the respondent No.2 only,

returnable on 16.3.2021.

Notice upon the respondent No.2 shall be served

through the SHO, PS Phalodi, Distt. Jodhpur, who shall

ensure the personal service of notice upon the

respondent No.2 positively by the next date of hearing.

(VIJAY BISHNOI),J

203-msrathore/-

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