Rakesh Mehta vs State
2021 Latest Caselaw 6091 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 2628/2021

Rakesh Mehta

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. S.P. Sharma For Respondent(s) : Mr. Vikram Sharma, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/03/2021

Await the return of notice of unserved complainant for one

more week.

(VIJAY BISHNOI),J

Abhishek Kumar S.No.204

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