Ramesh Kumar vs State Of Rajasthan
2021 Latest Caselaw 6081 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 2989/2021

Ramesh Kumar S/o Nathu Lal Salvi, Aged About 55 Years, Resident Of Veerpura, Police Station Sarada, District Udaipur. (At Present Lodged In Sub Jail Kapasan).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Moh. Rasheed For Respondent(s) : Mr. Sumer Singh Rajpurohit, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/03/2021

Learned counsel for the petitioner does not want to

press this bail application, however, seeks liberty for the

petitioner to file fresh bail application before the trial court

after filing of the charge-sheet.

Accordingly, this bail application is dismissed as not

pressed with the liberty sought for.

(VIJAY BISHNOI),J

173-mohit/-

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